Rekhapalli Veera Venkata Naga ... vs P Prashanthi,I.A.S
2023 Latest Caselaw 2010 AP

              THE HON'BLE SRI JUSTICE K. SURESH REDDY

                   CONTEMPT CASE No. 1262 of 2023

JUDGMENT:

When the matter is taken up for hearing, learned Government

Pleader has produced written instructions submitted by the 2nd

respondent-District Collector, West Godavari District, reads that

"taking into consideration of the totality of the case situation, existing rules,

and also in compliance with the Hon'ble High Court orders, dated 21.10.2022

in W.P.No.34544 of 2022, the representation, dated 29.08.2022 of the

petitioner is herewith considered and the present school with (U-DISE

No.28153800901) will be continued in the same place keeping in view of the

academic interest of the deserving students studying in the school".

In view of the same, learned counsel for the petitioners

requested this Court to close the said Contempt Case as the

respondents have complied the order of this Court in W.P.No.34544 of

2022, dated 21.10.2022.

Recording the same, the Contempt Case is closed. There shall

be no order as to costs.

As a sequel, Miscellaneous Petitions pending, if any, shall stand

disposed of as infructuous.

________________ K. SURESH REDDY, J 17th day of April, 2023.

RPD.

HON'BLE SRI JUSTICE K. SURESH REDDY

CONTEMPT CASE No.1262 of 2023

Dated : 17.04.2023

RPD