K.Srinivasa Rao vs D.Naidum Another
2023 Latest Caselaw 2008 AP

Citation : 2023 Latest Caselaw 2008 AP
Judgement Date : 17 April, 2023

Andhra Pradesh High Court - Amravati

K.Srinivasa Rao vs D.Naidum Another on 17 April, 2023

Bench: B V Chakravarthi

                   HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. S.A.No.1139 OF 1999

                            PROCEEDING SHEET

Sl.
No       DATE                                                 OFFICE
                                  ORDER

NOTE

19 17.04.2023 BVLNC, J

The Second Appeal is dismissed for

default (vide separate judgment). No

costs.

___________ BVLNC, J psk

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