Unknown vs High Court Of Andhra Pradesh
2023 Latest Caselaw 2001 AP

       HIGH COURT OF ANDHRA PRADESH

            MAIN CASE No:C.C.No.1477 OF 2023

                      PROCEEDING SHEET
SL.     DATE                                ORDER                          OFFICE
NO.                                                                         NOTE
                   RNT,J
3.    17.04.2023

                           By order dated 10.04.2023, this matter was
                   posted for today along with W.P.No.44648 of 2018
                   and along with I.A.No.1 of 2022.
                           Learned counsel for the respondents submits

that I.A.No.1 of 2022 for extension of time was filed in the batch of petitions, in W.P.No.40372 of 2018, decided by the common judgment dated 07.07.2022. W.P.No.44648 of 2018 is one of the batch petitions.

List on 20.04.2023, along with W.P.No.40372 of 2018 and I.A.No.1 of 2022 filed therein.

________ RNT,J Scs