Citation : 2023 Latest Caselaw 1996 AP
Judgement Date : 17 April, 2023
HIGH COURT OF ANDHRA PRADESH : AMARAVATHI
MAIN CASE No: C.M.A.No.468 of 2018
PROCEEDING SHEET
Sl. OFFICE No DATE ORDER NOTE
5. 17.04.2023 Dr.VRKS,J
Learned counsel for the appellant is in
attendance.
Proof of service is filed, none entered
appearance.
Heard learned counsel for the appellant.
Arguments concluded.
Judgment reserved.
_____________ Dr.VRKS,J
MSI
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