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Sri K. Sundara Rama Raju vs State Of Andhra Pradesh
2023 Latest Caselaw 1981 AP

Citation : 2023 Latest Caselaw 1981 AP
Judgement Date : 17 April, 2023

Andhra Pradesh High Court - Amravati
Sri K. Sundara Rama Raju vs State Of Andhra Pradesh on 17 April, 2023
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 8940 of 2017

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

06. 17.04.2023 RNT, J

"Separate judgment is passed dismissing the writ petition for want of prosecution."

_________ RNT, J Dsr

 
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