Kandukuri Kumari Another, vs Gunji Ramadevi 11 Ors.,
2023 Latest Caselaw 1975 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                       &
               HON'BLE MR. JUSTICE NINALA JAYASURYA

                    WRIT APPEAL No.588 OF 2009
                        (Through physical mode)

Kandukuri Kumari,
W/o Nagaraju, aged about 34 years,
R/o Isuka Darsi Village, Martur Mandal,
Prakasam District and another.
                                                                 ..Appellants
                                Versus
Gunji Ramadevi, W/o Raja Babu,
Aged about 40 years, Occ: Coolie,
R/o Darsi Village, Martur Mandal,
Prakasam District and others.
                                                            ...Respondents

ORAL JUDGMENT Dt:17.04.2023

(per Prashant Kumar Mishra, CJ)

Mr. M.S.R.Chandra Murthy, learned counsel for the appellants,

submitted a letter dated 12.04.2023 to the Registrar (Judicial) seeking

permission to withdraw this appeal.

2. Today, Ms.U.L.Prasanna, learned counsel on behalf of

Mr.M.S.R.Chandra Murthy, learned counsel for the appellants, made

the same prayer.

3. Permission is accorded.

4. Accordingly, the Writ Appeal is dismissed as withdrawn. No

costs. All pending miscellaneous applications shall stand dismissed.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J

Ksp