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M/S. Pjr Project Constructions P ... vs Container Corporation Of India ...
2023 Latest Caselaw 1897 AP

Citation : 2023 Latest Caselaw 1897 AP
Judgement Date : 12 April, 2023

Andhra Pradesh High Court - Amravati

M/S. Pjr Project Constructions P ... vs Container Corporation Of India ... on 12 April, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: W.P.No.8953 of 2021

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE.

13. 12.04.2023 RC,J

Heard Sri K B Rammana Dora, learned counsel for petitioner and Sri T V Jaggireddy, learned counsel and Sri Lakshminarayana Alishetty, learned counsel.

Learned counsel for petitioner sought time to place the judgments on record in support of his contentions.

Post on 19.04.2023.

________ RC, J BRS

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