Basuvu Pydithalli vs Avagadda Krishnam Naidu
2023 Latest Caselaw 1844 AP

Citation : 2023 Latest Caselaw 1844 AP
Judgement Date : 10 April, 2023

Andhra Pradesh High Court - Amravati

Basuvu Pydithalli vs Avagadda Krishnam Naidu on 10 April, 2023

Bench: B V Chakravarthi

                   HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. S.A.No.624 OF 1998

                            PROCEEDING SHEET

Sl.
No       DATE                                                 OFFICE
                                   ORDER

NOTE

13 10.04.2023 BVLNC, J

The Second Appeal is dismissed for default (vide separate judgment). No costs.

___________ BVLNC, J psk

Download the LatestLaws.com Mobile App