The State Of Ap vs A.A.Balaraman
2022 Latest Caselaw 7352 AP

Citation : 2022 Latest Caselaw 7352 AP
Judgement Date : 23 September, 2022

Andhra Pradesh High Court - Amravati

The State Of Ap vs A.A.Balaraman on 23 September, 2022

                   HIGH COURT OF ANDHRA PRADESH

      MAIN CASE No.: S.A.No.1192 of 2013

                             PROCEEDING SHEET

S.
No      DATE                        ORDER


17.   23.09.2022 Dr.VRKS,J

                   Learned Government Pleader for Arbitration
                 and learned counsel Sri T.C.Krishnan appearing
                 for respondent are in attendance and completed

the arguments. Judgment Reserved.

___________ Dr.VRKS,J klns

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