Varam Chinna Venkatesulu vs Indian Financial Association
2022 Latest Caselaw 7344 AP

Citation : 2022 Latest Caselaw 7344 AP
Judgement Date : 23 September, 2022

Andhra Pradesh High Court - Amravati

Varam Chinna Venkatesulu vs Indian Financial Association on 23 September, 2022

                       HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO:       A.S.No.189 of 2017
                            PROCEEDING SHEET
Sl.N      Date                        ORDER                          OFFICE
 o.                                                                   NOTE

       23.09.2022 BSB, J


                      Heard   the   learned   counsels   for   the
                  appellant and the respondents.

Post on 27.09.2022 under the caption 'for pronouncement of judgment'.

_________________ B.S.BHANUMATHI,J

PNV

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