P.Demudamma Visakhapantam3 Ors vs D.Venkayyamma Visakhaptnam2 Ors
2022 Latest Caselaw 7342 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE


                 SECOND APPEAL No.454 OF 2000

                       (Through physical mode)

Petnala Demudamma, W/o Appanna,
55 years, R/o Kothareddy Kancharapalem,
Visakhapatnam-8, and others.
                                                       ..Appellants
                                   Versus

Dareddy Venkayyamma,
W/o late D. Venkappa alias Venkata Swamy,
Hindu, 69 years, Coolie, R/o D.No.36-34-2,
Kothareddy Kancharapalem, Visakhapatnam-8,
and others.
                                                        ...Respondents

Counsel for the appellants : Mr. Ravi Shankar Jandhyala, Sr. counsel

Counsel for the respondents : Mr. K. Durga Prasad

ORAL JUDGMENT Dt:23.09.2022

1. None appears for the appellants.

2. On the earlier occasions i.e., on 05.10.2021 & 22.10.2021 also,

when this matter was listed for hearing, there was no representation

on behalf of the appellants.

3. Since this matter is pending for the last 22 years and none

appears for the appellants to press this appeal, this Court has no other

option except to dismiss this appeal for want of prosecution.

4. Accordingly, the Second Appeal is dismissed for non-

prosecution. Consequently, the interim order passed by this Court in

this appeal shall stand vacated. No costs. All pending miscellaneous

applications shall stand closed.

PRASHANT KUMAR MISHRA, CJ Nn

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE

S.A.No.454 of 2000

Dt:23.09.2022

Nn