Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

M. Anjaneyulu vs M.S. Mahaboob
2022 Latest Caselaw 7310 AP

Citation : 2022 Latest Caselaw 7310 AP
Judgement Date : 22 September, 2022

Andhra Pradesh High Court - Amravati

M. Anjaneyulu vs M.S. Mahaboob on 22 September, 2022

HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI MAIN CASE No : S.A.No.1435 of 2005 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE 22.09.2022 BSS,J I have heard learned counsels representing appellant and R.1/D.1.

The fair and typed copy of trial Court Judgment filed by the learned counsel for the appellant.

Learned counsel for R.1 also filed fair and typed copy deposition of DW.1.

Judgment is reserved.

______ BSS,J chb

SL. DATE ORDER OFFICE NO. NOTE

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs