Citation : 2022 Latest Caselaw 7309 AP
Judgement Date : 22 September, 2022
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI MAIN CASE No : S.A.No.636 of 2001 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
12. 22.09.2022 BSS,J I have heard learned counsel Mr.T.Vinod Kumar, representing on behalf of learned senior counsel Mr.O.Manoher Reddy.
There is no representation for R.1/plaintiff. Judgment is reserved.
______ BSS,J chb
SL. DATE ORDER OFFICE NO. NOTE
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