Citation : 2022 Latest Caselaw 7279 AP
Judgement Date : 21 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. Crl.A.No.617 of 2012
PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
7. 21.09.2022 MGR,J & TMR,J:
Heard both the learned counsel.
Reserved for Judgment.
_________ MGR,J
_________ TMR,J anr
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