Smt. Mahalakshmi Devineni, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 7093 AP

Citation : 2022 Latest Caselaw 7093 AP
Judgement Date : 15 September, 2022

Andhra Pradesh High Court - Amravati

Smt. Mahalakshmi Devineni, vs The State Of Andhra Pradesh, on 15 September, 2022

       HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No:W.P.No.29922 OF 2022

                      PROCEEDING SHEET

SL.     DATE                              ORDER                         OFFICE
NO.                                                                      NOTE
                   RNT,J
1.

15.09.2022

Sri Challa Ajay Kumar, learned counsel for the petitioner, prays for a week's time to enable him to bring on record the judgment/order passed in W.P.No.16983 of 2021 as mentioned in Para No.12 of the writ petition.

List on 22.09.2022.

________ RNT,J Scs SL. DATE ORDER OFFICE NO. NOTE

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