Smt.Uppudu Gowri vs Mr. Uppudu Ravi Shankar
2022 Latest Caselaw 7091 AP

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 THE HON'BLE SMT JUSTICE KONGARA VIJAYA LAKSHMI

& THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

F.C.A. No.36 OF 2020

JUDGMENT:(per Kongara Vijaya Lakshmi, J)

Learned counsel for the appellant seeks permission to

withdraw the Appeal and a letter dated 06.09.2022 to that

effect has also been filed.

In view of the same, the F.C.A., is dismissed as

withdrawn.

As a sequel thereto, the miscellaneous petitions,

if any, pending in this case, shall stand closed.

_________________________________ KONGARA VIJAYA LAKSHMI, J

____________________________ DUPPALA VENKATA RAMANA

Date: 15.09.2022

Ks

THE HON'BLE SMT JUSTICE KONGARA VIJAYA LAKSHMI & THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

F.C.A. No.36 OF 2020 (per Kongara Vijaya Lakshmi, J)

Date: 13.09.2022

Ks