Patnala Kannayya vs Patnala Nookalu
2022 Latest Caselaw 7038 AP

Citation : 2022 Latest Caselaw 7038 AP
Judgement Date : 14 September, 2022

Andhra Pradesh High Court - Amravati

Patnala Kannayya vs Patnala Nookalu on 14 September, 2022

                     HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No.: S.A. 111 of 2015

                                PROCEEDING SHEET

Sl
No.     DATE                           ORDER


13.   14.09.2022   Dr.VRKS, J

                      Heard arguments of the learned counsel on
                   both sides at the stage of admission.
                      Learned counsel for respondents cited legal

authority. For Judgment 21.09.2022.

___________ Dr.VRKS, J

klns

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