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SA/393/2011
2022 Latest Caselaw 6668 AP

Citation : 2022 Latest Caselaw 6668 AP
Judgement Date : 9 September, 2022

Andhra Pradesh High Court - Amravati

SA/393/2011 on 9 September, 2022

      THE HONOURABLE JUSTICE DR V R K KRUPA SAGAR

SECOND APPEAL NO.393 of 2011

JUDGMENT:-

Learned counsel on both sides are in attendance. They

submitted that the matter was settled out of Court and already

filed a memo to this effect.

Learned counsel on both sides submit that since the matter

was settled out of Court, the Second Appeal would be closed.

Accordingly, this Second Appeal stand closed. There shall be

no order as to costs.

Miscellaneous Applications, if any, pending in this Second

Appeal shall stand closed.

____________________________ JUSTICE DR V R K KRUPA SAGAR

Date: 09.09.2022 SKB

THE HONOURABLE JUSTICE DR V R K KRUPA SAGAR

SECOND APPEAL NO.393 of 2011 09.09.2022

SKB

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