Citation : 2022 Latest Caselaw 6618 AP
Judgement Date : 8 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE: W.P. No. 21087 of 2021
PROCEEDING SHEET
Sl. Office DATE ORDER No Note
4. 08.09.2022 TRR, J
Post on 13.09.2022, meanwhile submit
copies of relevant judgments.
_______ TRR,J Harin
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!