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Gullipalli Suryanarayana, ... vs P. Ramalingam Anr, Visakhapatnam
2022 Latest Caselaw 6264 AP

Citation : 2022 Latest Caselaw 6264 AP
Judgement Date : 6 September, 2022

Andhra Pradesh High Court - Amravati
Gullipalli Suryanarayana, ... vs P. Ramalingam Anr, Visakhapatnam on 6 September, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Main Case : MACMA No 2090 of 2011

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE DUPPALA VENKATA RAMANA, J

10. 06.09.2022 Both the counsel submitted arguments. Reserved for Judgment.

_______________________________ DUPPALA VENKATA RAMANA, J Mjl/*

 
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