State Rep.By Dy.Superintendent ... vs Sri P.M.K. Chowdary,
2022 Latest Caselaw 8117 AP

Citation : 2022 Latest Caselaw 8117 AP
Judgement Date : 31 October, 2022

Andhra Pradesh High Court - Amravati

State Rep.By Dy.Superintendent ... vs Sri P.M.K. Chowdary, on 31 October, 2022

                         HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                              Criminal Appeal No.1002 of 2007

                                     Proceeding Sheet

Sl.   Date         Order                                                     Office Note
No.
04.   31.10.2022   AVRB, J
                     Heard Smt. A. Gayathri Reddy, learned standing
                   counsel for ACB cum Spl.PP, appearing for the appellant
                   and Sri A. Hariprasad Reddy, learned counsel appearing
                   for the respondent.

Reserved for Judgment.

_______ AVRB, J bss

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