Citation : 2022 Latest Caselaw 8084 AP
Judgement Date : 28 October, 2022
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THE HON'BLE SRI JUSTICE A.V. SESHA SAI
& THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA
W.P. No. 34884 OF 2022
JUDGMENT:(per A.V. Sesha Sai, J)
Sri Nagendra Babu Paragati, learned counsel for the
petitioners, seeks permission of this Court to withdraw the
Writ Petition.
Permission is accorded.
The Writ Petition is dismissed as withdrawn.
Miscellaneous petitions, if any, pending in this case,
shall stand closed.
__________________ A.V. SESHA SAI, J
____________________________ DUPPALA VENKATA RAMANA Date: 28.10.2022 Ks
THE HON'BLE SRI JUSTICE A.V. SESHA SAI & THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA
W.P. No.34884 OF 2022 (per A.V. Sesha Sai, J)
Date: 28.10.2022
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