Pendyala Chakradhar vs The State Of Andhra Pradesh
2022 Latest Caselaw 8045 AP

Citation : 2022 Latest Caselaw 8045 AP
Judgement Date : 27 October, 2022

Andhra Pradesh High Court - Amravati

Pendyala Chakradhar vs The State Of Andhra Pradesh on 27 October, 2022

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No. Crl.P.No.8409 of 2022
                            PROCEEDING SHEET

Sl.                                                                     Office
                                     ORDER

No DATE Note

1. 27.10.2022 RRR, J In view of the judgment of this Court dated 28.12.2021 in Criminal Petition Nos. 2966 of 2021 & Batch, there shall be stay of all further investigation in Crime No.129 of 2020, dated 26.06.2020 on the file of Repalli Town Police Station (old Guntur District) now Bapatla District.

Post along with Criminal Petition No.1640 of 2021.

_________ RRR, J BSM

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