Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pasumarthi Naga Satya Sai Rama ... vs The State Of Ap
2022 Latest Caselaw 8037 AP

Citation : 2022 Latest Caselaw 8037 AP
Judgement Date : 27 October, 2022

Andhra Pradesh High Court - Amravati
Pasumarthi Naga Satya Sai Rama ... vs The State Of Ap on 27 October, 2022
         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No.W.P.No.34512 of 2022
                          PROCEEDING SHEET

Sl.                                                                 Office
                                    ORDER
No      DATE                                                        Note
02    27.10.2022 TRR, J

Post on 28.10.2022 in the 'motion list'.

The learned counsel for the petitioner is directed to resist the Court in view of the Judgment in SLP (C) No.14033-14034 of 2017.

________ TRR, J

RKS

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter