WP/33993/2022
2022 Latest Caselaw 8009 AP

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      THE HON'BLE SRI JUSTICE A.V. SESHA SAI

& THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

W.P. No.33993 OF 2022

JUDGMENT:(per A.V. Sesha Sai, J)

On instructions, it is submitted by Sri Sreedhar

Valiveti, learned counsel for the Bank that no bidder has

come forward to participate in the auction scheduled to be

held on 21.10.2022.

Recording the said submission, the Writ Petition

stands closed. No order as to costs.

Miscellaneous petitions, if any, pending in this case,

shall stand closed.

__________________ A.V. SESHA SAI, J

____________________________ DUPPALA VENKATA RAMANA

Date: 20.10.2022

(Issue cc by tomorrow) B/O Ks

THE HON'BLE SRI JUSTICE A.V. SESHA SAI & THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

W.P. No.33993 OF 2022 (per A.V. Sesha Sai, J)

Date: 20.10.2022

Ks