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H. Venkataramappa vs Smt. H. Neelavathi Lalitha
2022 Latest Caselaw 7945 AP

Citation : 2022 Latest Caselaw 7945 AP
Judgement Date : 18 October, 2022

Andhra Pradesh High Court - Amravati
H. Venkataramappa vs Smt. H. Neelavathi Lalitha on 18 October, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: S.A.No.182 and 302 of 2013

PROCEEDING SHEET

S.

No DATE ORDER

12. 18.10.2022 Dr.VRKS,J

Learned counsel on both sides are in attendance and submitted arguments on substantial questions of law B & D.

Judgment Reserved.

____________ Dr.VRKS, J KLNS

 
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