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K. Amrutha 2 Others vs The Ks Rtc,
2022 Latest Caselaw 7937 AP

Citation : 2022 Latest Caselaw 7937 AP
Judgement Date : 18 October, 2022

Andhra Pradesh High Court - Amravati
K. Amrutha 2 Others vs The Ks Rtc, on 18 October, 2022
Bench: B V Chakravarthi
                    HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. M.A.C.M.A.174 of 2016

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                    OFFICE
                                     ORDER

NOTE

10. 18.10.2022 BVLNC, J

Heard both sides. Judgment reserved.

___________ BVLNC, J dvsn

 
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