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Arikatla China Venkaiah Chowdary ... vs Chunduri Hanunamtha Rao Another
2022 Latest Caselaw 7936 AP

Citation : 2022 Latest Caselaw 7936 AP
Judgement Date : 18 October, 2022

Andhra Pradesh High Court - Amravati
Arikatla China Venkaiah Chowdary ... vs Chunduri Hanunamtha Rao Another on 18 October, 2022
Bench: B V Chakravarthi
                   HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. C.R.P. 2196 of 2013

                          PROCEEDING SHEET

Sl.
No       DATE                                                     OFFICE
                                     ORDER

NOTE

18.10.2022 BVLNC, J

Heard both sides. Judgment reserved.

___________ BVLNC, J dvsn

 
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