Unknown vs High Court Of Andhra Pradesh :: ...
2022 Latest Caselaw 7933 AP

Citation : 2022 Latest Caselaw 7933 AP
Judgement Date : 18 October, 2022

Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh :: ... on 18 October, 2022

               HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                       CRIMINAL APPEAL No.898 of 2007

                              PROCEEDING SHEET

Sl.                                                              OFFICE
No      DATE                         ORDER                        NOTE


13)   18.10.2022 AVRB, J:

                       Heard the arguments of Smt.A.Gayatri
                 Reddy, learned standing counsel for ACB cum
                 Spl.PP, and Sri A.Hari Prasad Reddy, learned
                 counsel for the respondent.

Reserved for Judgment.

___________ AVRB, J

Grl

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