Proceeding Sheet vs Amabati Learned Counsel For
2022 Latest Caselaw 7930 AP

               HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                         Criminal Appeal No.941 of 2007

                               PROCEEDING SHEET

Sl.                                                                   OFFICE
No      DATE                             ORDER                         NOTE


14)   18.10.2022 AVRB, J:

                        Heard the arguments of Smt.A.Gayatri Reddy,
                  learned standing counsel for ACB and Spl.PP
                  appearing for the Appellant and Sri Sudhakar Rao
                  Amabati learned counsel for Respondent.

The matter is Reserved for Judgment.

___________ AVRB, J

Grl HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: CRP.No.1826 of 2019

PROCEEDING SHEET

S.

No     DATE                             ORDER


9    14.10.2022 Dr.VRKS,J

At request of learned counsel for petitioner, who alone is in attendance, adjourn on 17-10-2022.

___________ Dr.VRKS,J

GRL GRL