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The Govt. Of A.P. Machilipatnam vs Koganti Jagannada Rao Jaggaia, ...
2022 Latest Caselaw 7909 AP

Citation : 2022 Latest Caselaw 7909 AP
Judgement Date : 17 October, 2022

Andhra Pradesh High Court - Amravati
The Govt. Of A.P. Machilipatnam vs Koganti Jagannada Rao Jaggaia, ... on 17 October, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: S.A.No.1186 of 2011

PROCEEDING SHEET

S.

No DATE ORDER

26. 17.10.2022 Dr.VRKS,J

Learned counsel on both sides submitted arguments and cited legal authorities.

For Judgment 31.10.2022.

___________ Dr.VRKS,J KLNS

 
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