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Maddipoti Venkata Satya Ramu, vs Gadela Papayamma
2022 Latest Caselaw 7906 AP

Citation : 2022 Latest Caselaw 7906 AP
Judgement Date : 17 October, 2022

Andhra Pradesh High Court - Amravati

Maddipoti Venkata Satya Ramu, vs Gadela Papayamma on 17 October, 2022

                THE HON'BLE Ms. JUSTICE B.S.BHANUMATHI

                            A.S.No.327 of 2017


JUDGMENT:

No representation for either of the parties inspite of posting the

matter under the caption 'for dismissal'. Similarly, on 14.10.2022 also

there was no representation for either of the parties.

Hence, the appeal is dismissed for default. There shall be no order

as to costs.

Pending miscellaneous petitions, if any, shall stand closed.

_________________ B.S.Bhanumathi, J Dt.17.10.2022 PNV

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