The National Insurance Company ... vs Ramavath Papa And 2 Others
2022 Latest Caselaw 7902 AP

Citation : 2022 Latest Caselaw 7902 AP
Judgement Date : 17 October, 2022

Andhra Pradesh High Court - Amravati

The National Insurance Company ... vs Ramavath Papa And 2 Others on 17 October, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      Main Case : MACMA No.2359 of 2008

                          PROCEEDING SHEET

Sl.                                                                       OFFICE
        DATE                          ORDER
No.                                                                        NOTE
                   DUPPALA VENKATA RAMANA, J
21.   17.10.2022
                         Learned       counsel          for         the
                   appellant/Insurance company and learned
                   counsel for respondent Nos.1 and 2 submitted

arguments.

Reserved for Judgment.

_______________________________ DUPPALA VENKATA RAMANA, J SAB

Download the LatestLaws.com Mobile App