Thokala Venkateswarlu, ... vs The Enforcement Dy.Tahsildar, ...
2022 Latest Caselaw 7901 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                    &
          HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                   WRIT APPEAL No.543 OF 2006

Thokala Venkateswarlu, S/o Obaiah,
Hindu, aged 56 years, Cultivation,
R/o Mopadu, Kandukur Mandal,
Prakasam District, A.P., and another.
                                                          ..Appellants

                                 Versus
The Enforcement Deputy Tahsildar,
Civil Supplies, Kandukur, Kandukur
Mandal, Prakasam District, A.P., and
others.
                                                        ...Respondents

                                  ***

ORAL JUDGMENT Dt:17.10.2022

(per Prashant Kumar Mishra, CJ)

1. Learned counsel for the appellants submits that this appeal has

been rendered infructuous.

2, Recording the above submission, the Writ Appeal is dismissed as

infructuous. No costs. All pending miscellaneous applications shall

stand closed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

W.A.No.543 OF 2006

(per Prashant Kumar Mishra, CJ)

Dt:17.10.2022

Nn