Citation : 2022 Latest Caselaw 7900 AP
Judgement Date : 17 October, 2022
1
THE HON'BLE SRI JUSTICE A.V. SESHA SAI
& THE HON'BLE SRI JUSTICE V. SRINIVAS
W.P. No.9206 OF 2017
JUDGMENT:(per A.V. Sesha Sai, J)
In view of the letter dated 13.10.2022 filed by the learned counsel for the petitioner, permission for withdrawal is accorded.
The Writ Petition is accordingly dismissed as withdrawn. No order as to costs.
Miscellaneous petitions, if any pending in this case,
shall stand closed.
__________________ A.V. SESHA SAI, J
_______________ V. SRINIVAS, J
Date: 17.10.2022 Ks
THE HON'BLE SRI JUSTICE A.V. SESHA SAI & THE HON'BLE SRI JUSTICE V. SRINIVAS
W.P. No.9206 OF 2017 (per A.V. Sesha Sai, J)
Date: 17.10.2022
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