K.Erasan Died vs K.Narayana Swamy,
2022 Latest Caselaw 7822 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No.S.A.No.109 of 2012
                         PROCEEDING SHEET

Sl.                                                                 Office
                                    ORDER

No      DATE                                                        Note
07    13.10.2022 Dr.VRKS, J

Learned counsels on both sides are in attendance.

Learned counsel for respondents submitted arguments and cited legal authority stating that no substantial question of law arose in this Appeal.

Learned counsel for appellants arguments were already submitted on 16.08.2022.

Thus, arguments stand concluded.

Judgment reserved.

____________ Dr.VRKS, J

RKS