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Nerella Bhuvaneswari vs The State Of Andhra Pradesh
2022 Latest Caselaw 7792 AP

Citation : 2022 Latest Caselaw 7792 AP
Judgement Date : 12 October, 2022

Andhra Pradesh High Court - Amravati
Nerella Bhuvaneswari vs The State Of Andhra Pradesh on 12 October, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 30207 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

05. 12.10.2022 RNT, J

"Separate judgment is passed disposing of the writ petition."

_________ RNT, J Dsr

 
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