State Rep By Inspector Of Police , ... vs Sri Vanipenta Mahaboob Hussain,
2022 Latest Caselaw 7789 AP

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             MAIN CASE No.Crl.A.No.621 of 2007

                         PROCEEDING SHEET

Sl.   DATE                              ORDER                          OFFICE
No.                                                                     NOTE

18)   12.10.2022   AVRB, J

                          No representation on behalf of the
                   respondent, in spite of the fact that since

26.09.2022, it is listed today to hear the arguments of the learned counsel for the respondent.

This appeal is against an order of acquittal filed by the learned Standing Counsel for ACB and Spl. Public Prosecutor and she already argued the matter.

As the respondent is not evincing any interest, reserved for judgment.

________ AVRB,J PGR