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State Of A.P.,Rep.By Pp., vs Thammisetty Narayna Pedda ...
2022 Latest Caselaw 7784 AP

Citation : 2022 Latest Caselaw 7784 AP
Judgement Date : 12 October, 2022

Andhra Pradesh High Court - Amravati
State Of A.P.,Rep.By Pp., vs Thammisetty Narayna Pedda ... on 12 October, 2022
      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             MAIN CASE No.Crl.A.No.426 of 2007

                         PROCEEDING SHEET

Sl.   DATE                             ORDER                           OFFICE
No.                                                                     NOTE

8)    12.10.2022   AVRB, J

                          Heard the arguments of Advocate by
                   name Y. Jagadeeswara Rao, representing the
                   learned Public Prosecutor and Sri A. Syam
                   Sunder Reddy, representing Sri G. Rama
                   Chandra    Reddy,   learned   counsel   for   the
                   respondents.

Reserved for judgment.

________ AVRB,J PGR

 
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