Ayala Thavitidu, vs Angirekulavenkata Prasad
2022 Latest Caselaw 7780 AP

Citation : 2022 Latest Caselaw 7780 AP
Judgement Date : 12 October, 2022

Andhra Pradesh High Court - Amravati

Ayala Thavitidu, vs Angirekulavenkata Prasad on 12 October, 2022

                            HIGH COURT OF ANDHRA PRADESH


   MAIN CASE NO:      A.S.No.415 of 2017
                               PROCEEDING SHEET
Sl.No      Date                          ORDER                            OFFICE
   .                                                                       NOTE

        12.10.2022 BSB, J


                        Heard Sri A.S.K.S.Bhargav, learned counsel
                   representing Sri N.Subba Rao, learned counsel for
                   the appellant/defendant.
                        No representation for the respondent/plaintiff.

Post on 17.10.2022 under the caption 'for judgment.

_________________ B.S.BHANUMATHI,J

PNV

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