Citation : 2022 Latest Caselaw 7778 AP
Judgement Date : 12 October, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. Crl.A.No.322 of 2013
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
08. 12.10.2022 MGR, J & TMR, J
Heard Smt C. Vasundhara Reddy, learned counsel appearing for the Appellant and learned Additional Public Prosecutor.
Reserved for judgment.
________ MGR, J
________ TMR, J CSR
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