D Venkatdri Naidu vs V Vanaja
2022 Latest Caselaw 7774 AP

Citation : 2022 Latest Caselaw 7774 AP
Judgement Date : 12 October, 2022

Andhra Pradesh High Court - Amravati

D Venkatdri Naidu vs V Vanaja on 12 October, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Civil Revision Petition No.4485 of 2018

PROCEEDING SHEET

No DATE ORDER

2. 12.10.2022 Dr.VRKS,J

Learned counsel for revision petitioner is in attendance and submits that the revision petitioner died and time is sought for taking steps to implead the legal representatives.

It seems that the order under challenge is Civil Court issuing warrant of arrest against Judgment debtor and it is that judgment debtor, who preferred this revision is reportedly dead however since requested by the learned counsel, list the matter on 17.10.2022.

___________ Dr.VRKS,J K.G.

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