Bommireddy Papi Reddy C.1 Died vs The Special Deputy Collector La,
2022 Latest Caselaw 7773 AP

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: LAAS(SR).No.13263 of 2019

                             PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

02. 12.10.202 MGR, J & TMR, J

IA.No.1 of 2022

This application is filed by the legal representatives of the deceased 1st appellant/1st claimant to file the appeal against the judgment and decree dated 07.09.2012 in LAOP.No.113 of 1992 on the file of Senior Civil Judge Court, Gudur.

Heard.

Leave granted.

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MGR, J

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TMR, J IA.No.2 of 2022

This application is filed to condone the delay of 1021 days in re-presenting the appeal.

Learned Government Pleader for Appeals complains that copy of this application is not served on him.

Learned counsel for the petitioners undertakes to serve a copy of the application on learned Government Pleader for Appeals.

Post on 03.11.2022.

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MGR, J

___________ TMR, J Vjl