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J.Appala Reddy, vs The Government Of Andhra Pradesh,
2022 Latest Caselaw 9201 AP

Citation : 2022 Latest Caselaw 9201 AP
Judgement Date : 30 November, 2022

Andhra Pradesh High Court - Amravati
J.Appala Reddy, vs The Government Of Andhra Pradesh, on 30 November, 2022
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.P.No.4737 of 2009

                         PROCEEDING SHEET

Sl. DATE                            ORDER                        OFFICE
No.                                                               NOTE
    30.11.2022
                 DVSS, J

                       No representation for the petitioner.
                 Only learned senior counsel representing
                 the 5th respondent is present. He expresses

urgency. He also submits that in view of the decree and judgment in O.S.No.2050 of 2007, which has been confirmed in A.S.No.68 of 2013, the cause in the writ petition does not survive. List finally on 19.12.2022 under the caption 'for orders'.

_________ DVSS,J KLP

 
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