Namburi Sudhakar, Nellore Dt 2 ... vs Namburi Madhavi, Spsr Nellore ...
2022 Latest Caselaw 8903 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Main Case: Criminal Petition No. 16206 of 2014

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE DUPPALA VENKATA RAMANA, J

02. 21.11.2022

None appeared on behalf of the petitioners.

Learned counsel for R.1 is present. Learned Assistant Public Prosecutor is directed to ascertain the status of Crime No.66 of 2014 on the file of Junior Civil Judge, Atmakur, SPSR Nellore District.

Since stay is not in force in view of the judgment the Hon'ble Supreme Court of India in Asian Resurfacing of Road Agency Private Limited and Another v. Central Bureau of Investigation (2018) 16 SCC 299, concerned Authorities are directed to proceed with the matter in accordance with law.

Post the matter after three weeks.

_______________________________ DUPPALA VENKATA RAMANA, J Dinesh