Kollipura Appa Rao Died vs Chirapa Appa Rao Died
2022 Latest Caselaw 8900 AP

Citation : 2022 Latest Caselaw 8900 AP
Judgement Date : 21 November, 2022

Andhra Pradesh High Court - Amravati

Kollipura Appa Rao Died vs Chirapa Appa Rao Died on 21 November, 2022

HIGH COURT OF ANDHRA PRADESH : : AT AMARAVATI

MAIN CASE No.: S.A.No.448 of 2001

Sl. DATE OFFICE ORDER NOTE No

21-11-2022 BSS,J

I have heard learned counsel for both parties. Judgment pronounced. (Vide separate judgment).

In the result, second appeal is dismissed confirming the judgment and decree of the lower appellate Court. In the circumstances, there shall be no order as to costs. As a sequel, all pending miscellaneous petitions if any, stand closed. Interim orders if any, stand vacated.

_____ BSS,J Rns PROCEEDING SHEET

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