Citation : 2022 Latest Caselaw 8764 AP
Judgement Date : 15 November, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No:W.P.No.16298 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J The Writ Petition is closed (vide separate
09. 15.11.2022 Judgment) ________ RNT,J Gk
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