Citation : 2022 Latest Caselaw 8722 AP
Judgement Date : 14 November, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO: A.S.No.28 of 2012 PROCEEDING SHEET Sl. Date ORDER OFFICE No NOTE
14.11.2022 BSB, J
Heard Sri K.Ajay Kumar, learned counsel representing Sri N.Ashwani Kumar, learned counsel for the appellant and Sri Vivek, learned counsel representing M/s Indus Law Firm.
Post on 28.11.2022 'for pronouncement of judgment'.
_________________ B.S.BHANUMATHI,J
PNV
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