Dr.N.Venkata Srinivasa Rao, ... vs Prof. Ch. C. Satyanarayana, ...
2022 Latest Caselaw 8653 AP

Citation : 2022 Latest Caselaw 8653 AP
Judgement Date : 10 November, 2022

Andhra Pradesh High Court - Amravati

Dr.N.Venkata Srinivasa Rao, ... vs Prof. Ch. C. Satyanarayana, ... on 10 November, 2022

           HIGH COURT OF ANDHRA PRADESH
               MAIN CASE: C.C. No. 2360 of 2017

                            PROCEEDING SHEET

SL.     DATE                          ORDER                          OFFICE
NO.                                                                   NOTE

30.   10.11.2022   RNT, J

                         Sri M. Radha Krishna, learned counsel for
                   respondent No.1, has completed his submissions.

Sri A. Rajendra Babu, learned counsel for the applicant/petitioner has also concluded his submissions.

Judgment/Order is reserved.

_________ RNT, J Dsr

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