Bosaga Suryakanth Suresh vs The State Of A.P.
2022 Latest Caselaw 8650 AP

        HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                CRIMINAL APPEAL No.929 OF 2010

                         PROCEEDING SHEET

Sl.                                                                       OFFICE
        DATE                             ORDER
No.                                                                        NOTE
07.   10.11.2022 AVRB, J:

                         Heard arguments of Sri Saranu Phani
                 Teja,   learned    counsel,     representing       Sri
                 Venkateswara        Rao     Gudapati,       learned
                 counsel    for    the    appellant    and    Sri   Y.
                 Jagadeeswara        Rao,      learned       counsel,
                 representing      learned    Public     Prosecutor,
                 appearing for the respondent-State.

Reserved for judgment.

____________ AVRB, J Dsh